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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(1) in Usha Martin University, Jharkhand Act, 2012

(1)The Finance committee shall consist of the following namely:
(a)The Vice-Chancellor - Chairman.
(b)The Registrar - Secretary.
(c)The Finance Officer - Member.
(d)Such other members as may be prescribed by Statutes.