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State of Odisha - Section

Section 59 in The Orissa Veterinary Practitioners Rules, 1976

59. Audit of accounts.

- Local Fund Audit Organisation of the Finance Department will conduct audit in respect of financial transaction of the Council. The audit report shall be placed before the Council and after its approval the audit report shall be submitted to the State Government along with the report of the Council as to the action taken or proposed to be taken on the observation thereon.