Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Chattisgarh - Subsection Section 124(oo) in The Chhattisgarh Municipalities Act, 1961 (oo)[] [Clause (ii) renumbered as clause (oo) by M.P. Act No. 17 of 1994.] any other matter with the previous approval of the State Government.
