Gujarat High Court
M/S Indian Farmers' Fertilizers ... vs State Of Gujarat & 3 on 12 September, 2014
Bench: Harsha Devani, Sonia Gokani
C/SCA/12713/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 12713 of 2014
================================================================
M/S INDIAN FARMERS' FERTILIZERS COOPERATIVE LIMITED....Petitioner(s)
Versus
STATE OF GUJARAT & 3....Respondent(s)
================================================================
Appearance:
Mr JIGAR SHAH for Mr ANAND NAINAWATI, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1
================================================================
CORAM: HONOURABLE Ms. JUSTICE HARSHA DEVANI
and
HONOURABLE Ms. JUSTICE SONIA GOKANI
12th September 2014
ORAL ORDER (PER : HONOURABLE Ms. JUSTICE HARSHA DEVANI)
Heard Mr. Jigar Shah, learned advocate for the petitioner.
Issue notice, returnable on 9th October 2014.
Direct service is permitted.
{Harsha Devani, J.} {Ms. Sonia Gokani, J.} Prakash* Page 1 of 1