Karnataka High Court
Jaibunnisa W/O Late. M M Desai vs Dilawar S/O Abdul Rehaman Desai on 7 August, 2012
Author: S.Abdul Nazeer
Bench: S. Abdul Nazeer
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS THE 7TH DAY OF AUGUST 2012
BEFORE
THE HON'BLE MR.JUSTICE S. ABDUL NAZEER
REVIEW PETITION NO.1518/2011
BETWEEN:
1. Smt. Jaibunnisa
W/o. late M.M. Desai
Since deceased and
LRs. are already on record
2. Dr. Zaheer M. Desai
Age: 60 years
Occ: Prof. of Physiology
Mamta Medical College
Khammam 570 002
Andhra Pradesh
3. Sri. F.M. Desai
Age: 59 years
Occ: Service
R/o. Sarvodaya Society B-22
Kurla East Mumbai 400 024
4. Sri. N.M. Desai
Age: 57 years
Occ: Service
R/o. Ganga Jamuna Saraswati
Plot No.370, 6th Road
Chembur, Mumbai 400 071
2
5. Dr. (Mrs.) Shamashadbegum Javali
Age: 54 years
Occ: Service
R/o. Sarvodaya Society B-22
Kurla East Mumbai 400 024 ... PETITIONERS
(By Sri. Jagadish Patil, Adv.)
AND:
1. Dilawar
S/o. Abdul Rehaman Desai
Age: 56 years
Occ: Engineer
R/o. Hawa Mansion
Near Rayar Math Manjunathpur
Dharwad
2. The State of Karnataka
Department of Revenue
Rep. by its Secretary
M.S. Building, Bangalore
3. The Joint Director of Land Records
City Survey North Zone
Belgaum
4. The Technical Assistant (Survey) to
DC And Ex-Officio D.D.L.R.
Dharwad ...RESPONDENTS
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3
This Review Petition is filed under Order XLVII Rule 1
of CPC, praying to review the order passed in W.P.
No.64851/2010 dated 18.2.2011 and etc.
This Review petition coming on for Admission this
day, the Court passed the following:
ORDER
Heard.
No grounds are made out for reviewing the order dated 18.2.2011 passed in W.P. No.64851/2010. Review petition is dismissed accordingly. No costs.
Sd/-
JUDGE.
Cs/-