Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2)(xxiv) in The Rabindra Mukta Vidyalaya Act, 2001

(xxiv)to co-operate with educational or other institutions having objects wholly or partly similar to those of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] by exchange of teachers and scholars, generally in such manner as may be conducive to such objects;