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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(4)(d) in The West Bengal Housing Industry Regulation Act, 2017

(d)be responsible for providing and maintaining the essential services, on reasonable charges, till the taking over of the maintenance of the project by the association of the allottees;