Gujarat High Court
Surat Municipal Corporation Through ... vs Patel Engineering Co Ltd & on 8 May, 2013
Author: Vijay Manohar Sahai
Bench: Vijay Manohar Sahai
SURAT MUNICIPAL CORPORATION THROUGH COMMISSIONER....Appellant(s)V/SPATEL ENGINEERING CO LTD C/FA/5329/2008 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD FIRST APPEAL NO. 5329 of 2008 ================================================================ SURAT MUNICIPAL CORPORATION THROUGH COMMISSIONER....Appellant(s) Versus PATEL ENGINEERING CO LTD & 1....Defendant(s) ================================================================ Appearance: MR KAUSHAL D PANDYA, ADVOCATE for the Appellant(s) No. 1 MR JIGAR M PATEL, ADVOCATE for the Defendant(s) No. 1 RULE SERVED for the Defendant(s) No. 2 ================================================================ CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.JUSTICE VIJAY MANOHAR SAHAI and HONOURABLE MR.JUSTICE J.B.PARDIWALA Date : 08/05/2013 ORAL ORDER
(PER : HONOURABLE MR.JUSTICE J.B.PARDIWALA) On joint request of the learned counsel for the parties, let the matter appear two weeks after the reopening.
(V.M.SAHAI, ACJ.) (J.B.PARDIWALA, J.) pirzada/-
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