Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act] State of Gujarat - Subsection Section 29(5)(ii) in Sardar Patel University Act, 1955 (ii)as a professor or reader where his services are obtained on loan for a period not exceeding two years;