Karnataka High Court
Iranagouda S/O Basagouda Satigoudar ... vs The State Of Karnataka Rep By Its ... on 11 July, 2011
Author: A.S.Bopanna
Bench: A.S.Bopanna
IN THE HIGH courr OF KARNATAKA a CERCUIT BENCH AT. DHARWAD « me DATED THIS THE 1178 DAY OF JULY, 201 i BEFORE THE HON' BLE. MR. JUS TICE: A. Ss. BOPANNA WRIT PETITION NO. 13841/2006(08. RES] BETWEEN: oe Iranagouda, . : _ a oe Sho Basagsuda Satigoudar (Milt ry). . ~ Aged about 58.years, Occ: Director, oRrishna Sugar r Factory,' aennees Rio 'Shegunashi, Taluk: Athani, Distrret: 'Belgaum. " . ner Malagoud A oe S/o Babagoud: patil, . Aged about 58 years, Oc : Director, "Ke ishna Sugar' 'Factory, 7 200 nkratti, Taluk: "Athani, AND ogi i KR AE y Fed gy ben ey fboy bg ay bey XD OU, KrISMMa Sanaxari & cl nee 4 be =
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wots gta tae » Fog PA - eR GE Eg Baek ecpoy on "he . om , ~ service report received frome the Court be i nidicates that aS pe rmyetitipsrie ma Nia Tosa Se ee RRO kbc tt DPit DOL PHI r Ss. Coe Epica ad PaAWO CADET) Seryer. my ye gt Ee eae eon Lda yey me To ee a COAG a - : ' :
personaly and the petitioner -NooQ has-.beer served through his wife and the-serviceiis held, fo be sufficient by the endorsement of te Ovrmade-represemtations for appearance. IL appe haw oo a"
oe a 2 a Y as ae hud "fh ne woe one aa} peg ' Sy ve fay onee! = Mee a an foots ~~ ms re _ prosecuting the petition.
Fhe=petrtion therefore, my ge ven a4 Lom, qed ry aa Oroseciilrer. kegs toe (hevpetitiomers, gab/et-byve