Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 22 in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 22. Issue of clothing, bedding, toiletry and other articles. - Minimum standards shall be followed on the issue of clothing, bedding, toileteries and other articles for the children as per Schedule - 8.
