Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 62 in The M.P. Gram Panchayats (Accounts) Rules, 1999 62. Annual Receipt and Payment Account. - At the end of each year, a receipt and payment account shall be prepared in Form GP-16.
