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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(viii) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(viii)"Qualifying Examination" means the examination of the minimum Qualification prescribed appearance/passing of which entitles one to apply and appear for the common entrance test as laid down under Rule 3.