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Union of India - Section

Section 229 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

229. Officer of Executive Branch Present.

- If two or more officers not of the Executive Branch are in the presence of an officer of the Executive Branch under whose command the senior of these officers is serving, the others, whatever their rank and standing may be, shall not take precedence of the officer of the Executive Branch, within the sphere of his command.