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State of Uttar Pradesh - Section

Section 1 in United Provinces Melas Act, 1938

1. for S.O.R. see Gaz extra, d jan. 12 1938 p.4

[Received the assent of the Governor on February 24, 1939 and was published under section 75 of the Government of India Act, 1935, on March 4, 1930] [See gaz.1939 pt, VII-A, pp. 1-3]An Act for the control of certain melasPreamble. - Whereas it is expedient to make provision for the proper regulation of melas other than those held under the authority of local boards ;It is hereby enacted as follows : -