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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(1) in The Assam Economic and Statistical Service Rules, 1973

(1)A Combined Competitive Examination for recruitment to the posts under Category VII shall normally be held once in a year or at such intervals as the Government may, in consultation with the Commission, from time to time, determine.