Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 4 in Assam Micro And Small Enterprises Facilitation Council Rules, 2018 4. Manner of appointment of Chairperson. - The Government shall appoint the Commissioner, Industries and Commerce, Assam, as the Chairperson of the Council.
