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Supreme Court - Daily Orders

Kishan Chand S/O Durga Deceased Through ... vs Kishan Chand S/O Durga Deceased Through ... on 6 January, 2017

     ITEM NO.71                          REGISTRAR COURT. 1              SECTION XI

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (C) Diary                 No(s). No(s).
     25710/2016

     KISHAN CHAND S/O DURGA DECEASED THROUGH LRS AND ORS ETC. ETC.
                                                        Petitioner(s)

                                                    VERSUS

     STATE OF UP AND ORS.                                              Respondent(s)

     Date : 06/01/2017 This petition was called on for hearing today.

     For Petitioner(s)
                                         Mr. Amol Nirmalkumar Suryawanshi,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Await appearance of the petitioner.

List again on 23.1.2017.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.01.09 12:58:03 IST Reason: