Supreme Court - Daily Orders
Kishan Chand S/O Durga Deceased Through ... vs Kishan Chand S/O Durga Deceased Through ... on 6 January, 2017
ITEM NO.71 REGISTRAR COURT. 1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) Diary No(s). No(s).
25710/2016
KISHAN CHAND S/O DURGA DECEASED THROUGH LRS AND ORS ETC. ETC.
Petitioner(s)
VERSUS
STATE OF UP AND ORS. Respondent(s)
Date : 06/01/2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Amol Nirmalkumar Suryawanshi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await appearance of the petitioner.
List again on 23.1.2017.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.01.09 12:58:03 IST Reason: