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[Cites 0, Cited by 0] [Section 143(2)] [Section 143] [Entire Act]

State of Maharashtra - Subsection

Section 143(2)(s) in The Maharashtra Prohibition Act

(s)prescribing the powers, functions and duties of Prohibition Officers, boards, Committees and Medical Boards or panels thereof and the fees and allowances payable to the members of the, boards, Committees and Medical Boards or panels thereof ;