Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Chattisgarh - Subsection Section 75(3) in Chhattisgarh Value Added Tax Rules, 2006 (3)Name and complete address of the person to whom goods will be delivered in case the consignee is described as self
