Delhi High Court - Orders
Manoj Mishra & Ors vs M/S. Religare Health Insurance Co. Ltd on 6 October, 2023
Author: Sanjay Kumar Sharma
Bench: Sanjay Kumar Sharma
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5604/2023, CM APPL. 21989/2023
MANOJ MISHRA & ORS. .....Petitioners
Through: Mr.Prateek Tanmay, Advocate
versus
M/S. RELIGARE HEALTH INSURANCE CO. LTD. ...Respondent
Through: Ms.Megha Gupta, Advocate
CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
ORDER
% 06.10.2023 Today's Court proceedings are conducted through physical/hybrid mode.
Counter affidavit stands filed on behalf of the respondent. Rejoinder thereto has not been filed despite opportunities.
List the matter before the Hon'ble Court on 19.10.2023, the date already fixed, for further directions.
REGISTRAR OCTOBER 6, 2023/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 03:10:24