Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act] NCT Delhi - Subsection Section 126(1)(d) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (d)prevent, as far as lies in his power, any breach of jail rules by any prisoners it the charge. and to report the same;