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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(1) in The Oil Mines Regulations, 2017

(1)At the beginning of every shift, the instruments and controls at the driller's stand, draw-works, mud pumps, sensing and monitoring instruments, mud logging, casing line, cat-line and blowout preventer assembly shall be examined by the person in- charge of the shift or a competent person and he shall satisfy himself that they are in good working order.