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Madhya Pradesh High Court

Sandeep Singh Thakur vs The Secretary General S.O.S. Chidrens ... on 30 November, 2013

WRIT PETITION No.20740/2012 1 30.11.2013 Shri Y.K. Gupta, learned Counsel for the petitioner. Learned Counsel for the petitioner seeks permission to withdraw the writ petition with liberty to file a fresh petition in case the occasion so arises.

The writ petition is dismissed as withdrawn, with the aforesaid liberty.

(K.K. Trivedi) Judge Skc