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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Tamilnadu - Subsection

Section 147(4) in Tamil Nadu Educational Inspection Code

(4)Copies of the reports referred to in (1) supra shall be submitted as indicated below: -
(a)In the case of Deputy Inspectors - By themselves.
(b)In the case of teachers and others, in schools including Headmistresses or Headmasters - By Heads of the schools concerned.