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Supreme Court - Daily Orders

Sanjay Nagayach vs State Of M.P. . on 14 May, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.21                             COURT NO.5                 SECTION X

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

                              Writ Petition (Civil) No.257 of 2015

  SANJAY NAGAYACH                                                    Petitioner(s)

                                                VERSUS

  STATE OF M.P. AND ORS.                                             Respondent(s)

  (With appln.(s) for directions and office report)


  Date : 14/05/2015 This petition was called on for hearing today.


  CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Petitioner(s)               Mr. Vivek H. Tankha, Sr. Adv.
                                  Mr. Sarvam Ritam Khare, AOR

  For Respondent(s)               Mr.   S.K. Dubey, Sr. Adv.
                                  Mr.   C.D. Singh, Adv.
                                  Ms.   Sakshi Kakkar, Adv.
                                  Ms.   Sylona Mohapatra, Adv.

                                  Ms. Meenakshi Arora, Sr. Adv.
                                  Mr. D.S. Parmar, Adv.
                                  Mr. S. Tomar, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matter tomorrow (15.05.2015).





                          (Chetan Kumar)                      (H.S. Parasher)
                           Court Master                         Court Master
Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2015.05.14
18:13:49 IST
Reason: