Supreme Court - Daily Orders
Sanjay Nagayach vs State Of M.P. . on 14 May, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.21 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.257 of 2015
SANJAY NAGAYACH Petitioner(s)
VERSUS
STATE OF M.P. AND ORS. Respondent(s)
(With appln.(s) for directions and office report)
Date : 14/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Vivek H. Tankha, Sr. Adv.
Mr. Sarvam Ritam Khare, AOR
For Respondent(s) Mr. S.K. Dubey, Sr. Adv.
Mr. C.D. Singh, Adv.
Ms. Sakshi Kakkar, Adv.
Ms. Sylona Mohapatra, Adv.
Ms. Meenakshi Arora, Sr. Adv.
Mr. D.S. Parmar, Adv.
Mr. S. Tomar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter tomorrow (15.05.2015).
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2015.05.14
18:13:49 IST
Reason: