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[Cites 0, Cited by 0] [Section 82] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 82(6) in The Andaman and Nicobar Islands Excise Regulation, 2012

(6)The High Court shall decide the question of law so formulated and deliver such judgment thereon containing the grounds on which decision is founded and may award such cost as it deems fit.