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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Mizoram - Subsection

Section 21(1)(b) in Mizoram (Land Revenue) Rules, 2013

(b)If a fine imposed by the Settlement Officer or authorised competent authority is not paid on the fixed date, a person responsible for such contravention shall have to pay Rupees one hundred for each day during such contravention continues.