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Supreme Court - Daily Orders

Commissioner Of Income Tax ... vs Rolls Royace Military Aero Engines Ltd on 9 March, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.15                              COURT NO.11                 SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4407/2018

     (Arising out of impugned final judgment and order dated 06-12-2016
     in ITA No. 853/2016 passed by the High Court Of Delhi At New Delhi)

     COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION 3)Petitioner(s)

                                                    VERSUS

     ROLLS ROYACE MILITARY AERO ENGINES LTD                              Respondent(s)

     (IA No.23134/2018-CONDONATION OF DELAY IN FILING and
     IA No.23135/2018-EXEMPTION FROM FILING C/C OF THE IMPUG.JUDGMENT)

     WITH Diary No(s). 2969/2018 (XIV)
     (FOR ADMISSION and I.R. and IA No.24479/2018-CONDONATION OF DELAY
     IN FILING and IA No.24484/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s). 2882/2018 (XIV)
     (FOR ADMISSION and I.R. and IA No.27206/2018-CONDONATION OF DELAY
     IN FILING and IA No.27208/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 09-03-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                 Mr. Atmaram N.S. Nadkarni,ASG
                                       Mr. Devashish Bharukha,Adv.
                                       Mr. Ritesh Kumar,Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Heard.

Signature Not Verified

Tag with C.A. NO.1248 of 2016 and connected matters.

Digitally signed by MAHABIR SINGH Date: 2018.03.10 11:13:05 IST Reason:

(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER