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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in Bharatiya Nagarik Suraksha Sanhita, 2023

(2)The Chief Judicial Magistrate may, from time to time, make rules or give special orders, consistent with this Sanhita, as to the distribution of business among the Judicial Magistrates subordinate to him.[Similar to Section 15 from Old CrPC-Also Refer]