Bombay High Court
Vikram Shrihari Paradhi vs The Maratha Vidya Prasarak Samaj And Ors on 30 January, 2023
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13167 OF 2022
Vikram Shrihari Paradhi ....PETITIONER
V/S
The Maratha Vidya Prasarak Samaj And Ors ....RESPONDENT
Mr. Ashwin Pimpale & Mr. Rohit Garade i/b Mr. Rameshwar N. Gite for Petitoner Mr. B. V. Samant, AGP for State CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 30th January, 2023 P.C. :
At the request of learned counsel for the Petitioner , stand over to 03/03/2023 .
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