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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Haryana - Subsection

Section 60(4) in Haryana Panchayati Raj Election Rules, 1994

(4)The Presiding Officer shall open the sealed packet in the presence of [the polling agents] [Substituted by Legislative Supplement Part III dated 4.11.1994.] present and use the marked copy of the voter list for recording the serial number of the ballot papers issued to voters at the adjourned poll.