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State of Jharkhand - Section

Section 558 in Bihar Education Code, 1961

558. General Procedure.

- Any work, the cost of which is estimated to exceed Rs. 5,000 must be entrusted to the agency of the Public Works Department. It is not necessary, however, that all buildings costing less than Rs. 5,000 should be departmental; the number of departmental buildings should be kept as low as possible.(Government of India's letter no. 93-B., dated the 25th February, 1921.)