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State of Madhya Pradesh - Section

Section 31 in The M.P. Bhoj (Open) University Adhiniyam, 1991

31. Conditions of service of employees.

(1)Every employee of the University shall be appointed under a written contract and such contract shall not be inconsistent with the provisions of this Act, the Statutes and the Ordinances.
(2)The contract referred to in sub-section (1), shall be lodged with the University a copy of which shall be furnished to the employee concerned.