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State of Madhya Pradesh - Section

Section 32 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

32. Other Authorities of Vishwa Vidyalaya.

- The constitution, powers and duties of such other authorities as may be declared by the Statutes to be the authorities of the Vishwa Vidyalaya shall be provided for in the manner prescribed by the Statutes.