Bombay High Court
Sun-N-Sand Hotel Pvt.Ltd vs State Of Maharashtra And Ors on 3 April, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2070 OF 2010
Avinash Nivrutti Bhosale ....Petitioner
V/S
State Of Maharashtra And Ors. ....Respondent
WITH WRIT PETITION NO. 5738 OF 2009 Sun-n-sand Hotel Pvt.ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5561 OF 2009 Indian Wind Energy Association And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5757 OF 2009 Sun-n-sund Hotel Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4130 OF 2009 Niskalp Energy Limited (formerly Known As Niskalp Investments And Trading Company Page 1/6 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 04:50:06 ::: Limited) V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4139 OF 2009 Tata Motors Limited (formerly Known As Tata ....Petitioner Engineering And Locomotive Company Ltd. ) V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5594 OF 2009 Vandana Textiles ....Petitioner V/S The Grampanchayat Divashi Khurd And Ors. ....Respondent WITH WRIT PETITION NO. 5595 OF 2009 Mahesh Textiles Processors ....Petitioner V/S The Grampanchayat Doroshi Through Its ....Respondent Sarpanch And Ors.
WITH WRIT PETITION NO. 5600 OF 2009 Umang Textiles ....Petitioner V/S The Grampanchayat Divashi Khurd And Ors. ....Respondent ....Petitioner WITH Page 2/6 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 04:50:06 ::: WRIT PETITION NO. 5603 OF 2009 Vishnu Textile Corporation ....Petitioner V/S The Grampanchayat Divashi Khurd And Ors. ....Respondent WITH WRIT PETITION NO. 5663 OF 2009 Arvind Dyeing And Bleaching Mills Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5695 OF 2009 Arvind Cotsyn (india) Ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5730 OF 2009 Arvind Finlease Pvt.ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5791 OF 2009 B.s.channabasappa And Sons ....Petitioner V/S The Grampanchayat Gawadewadi And Ors. ....Respondent WITH Page 3/6 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 04:50:06 ::: WRIT PETITION NO. 5792 OF 2009 B.s.channabasappa And Sons ....Petitioner V/S The Grampanchayat Gawadewadi And Ors. ....Respondent WITH WRIT PETITION NO. 5807 OF 2009 S.k.parikh Ans Sons ....Petitioner V/S The Grampanchayat Gawadewadi And Ors. ....Respondent WITH WRIT PETITION NO. 5808 OF 2009 Charbhuja Sales Corporation ....Petitioner V/S The Grampanchayat Gawadewadi And Ors. ....Respondent WITH WRIT PETITION NO. 5809 OF 2009 B.s.c. Textiles ....Petitioner V/S The Grampanchayat Gaswaadewadi And Ors. ....Respondent WITH WRIT PETITION NO. 5810 OF 2009 B.s.c. Textiles ....Petitioner V/S The Grampanchayat Gawadewadi And Ors. ....Respondent WITH Page 4/6 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 04:50:06 ::: WRIT PETITION NO. 6148 OF 2009 Varroc Engineering Pvt. Ltd. And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 557 OF 2010 M/s. Liberty Oil Mills Ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 566 OF 2010 Liberty Oil Mills Ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 573 OF 2010 Liberty Oil Mills Ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1424 OF 2010 Avinash Nivrutti Bhosale ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH Page 5/6 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 04:50:06 ::: WRIT PETITION NO. 1425 OF 2010 Avinash Constructions ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 3rd April, 2019 P.C. :
Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 10.04.2019 taken on Supplementary Board.
( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 04:50:06 :::