Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(1)(i) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963 (i)firstly, a person who had been personally cultivating such land for a continuous period of twelve years immediately before the 1st day of April 1960;