Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78A] [Entire Act] State of West Bengal - Subsection Section 78A(ii) in The West Bengal Primary Education Act, 1973 (ii)in the area to which the Chandernagore Municipal Act, 1955 applies, the Municipal Corporation of Chandernagore;
