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[Cites 0, Cited by 0] [Section 26(7)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(7)(c) in Control of National Highways Land and Traffic) Act, 2002

(c)trespass or other unauthorised occupation which can be removed easily without use of any machine or other device, and in removing such occupation, the Highway Administration or such officer may take assistance of the police, if necessary, to remove such occupation by use of the reasonable force necessary for such removal.