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[Cites 0, Cited by 5] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(xvii) in The Income Tax Act, 1961

(xvii)[ the amount of expenditure incurred by a co-operative society engaged in the business of manufacture of sugar for purchase of sugarcane at a price which is equal to or less than the price fixed or approved by the Government.] [Inserted by Act 20 of 2015, section 13 (w.e.f. 1-4-2016).]