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Chattisgarh High Court

Dr. Rajesh Kumar vs State Of Chhattisgarh 23 Wpc/2588/2018 ... on 26 September, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                      WPC No. 2583 of 2018

   Dr. Rajesh Kumar Versus State of Chhattisgarh & Others




26/09/2018

Shri Ravindra Sharma, counsel for the petitioner.

IA No.2, application for amendment in the writ petition is considered and allowed.

Let amendment be incorporated within one week, failing which the writ petition shall automatically stand dismissed without further reference to the Bench.

Sd/-

Judge (Prashant Kumar Mishra) Barve