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[Cites 0, Cited by 0] [Section 184(5)] [Section 184] [Entire Act]

Union of India - Subsection

Section 184(5)(f) in The Income Tax Act, 2025

(f)a company, firm or an association of persons or a body of individuals, whether incorporated or not, or a Hindu undivided family having a substantial interest in the business of the person or any director, partner, or member of the company, firm or association of persons or body of individuals or family, or any relative of such director, partner or member;