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State of Andhra Pradesh - Section

Section 17 in Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999

17. Power to remove doubts and difficulties.

- If any doubt or difficulty arises in giving effect to the provision of this Act, the Government may, by order, make provision or give such direction, not inconsistent with the provisions of this Act, as may appear to it to be necessary or expedient for the removal of the doubt or difficulty.