Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(2)(b) in Telangana Housing Board Act, 1956

(b)the particulars of any undertaking which the Board proposes to organize or execute during the next year for the purpose of the production of building materials; and