Section 14(1)(c) in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(c)one hundred percent of the amount of the performance bond for the third default:

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