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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Rajasthan - Subsection

Section 56(1) in First Statutes of the University of Udaipur

(1)The University may confer the following Degrees, Honoris Causa in the prescribed form on persons who, by virtue of their eminence and attainments or contributions to the cause of learning, education, and science or their established position in the scientific or literary world, are fit and proper persons to receive such degrees:-
(i)[ D. Lit. - [Substituted vide Resolution No. 48. dated 27-10-1964 and assented by the Chancellor on dated 18-11-1964.]
(ii)D. Sc.
(iii)LL. D.]