Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(1) in The Orissa (State) Council for Child Welfare Rules, 1996

(1)The Managing Committee shall meet once in every quarter, ordinarily, to transact the business of the District Council, including the Utkal Balashram Branch and Anganwadi Training Centres, if any.