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[Cites 0, Cited by 0] [Section 644] [Entire Act]

State of Haryana - Subsection

Section 644(2) in Punjab Jail Manual

(2)Special remission may also be given to any prisoner released under the Good Conduct Prisoners' Probational Release Act, 1926 for special services as :-
(i)Special excellence in, or greatly increased out-turn of good quality,
(ii)Assisting employer in case of out-break or fire or protecting his life or property from theft and other meritorious services.