Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165(5)] [Section 165] [Entire Act] NCT Delhi - Subsection Section 165(5)(d) in The Delhi Co-operative Societies Rules, 2007 (d)The information which is prior to five years except the permanent records as mentioned in schedule I of the Rules.