Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Assam - Subsection

Section 48(2)(f) in The Assam Fire Service Act, 1985

(f)the conditions subject to which members of the Force may be employed on rescue, salvage or other work;